Rakesh Kumar Jain, S/O-Sri Anant ... vs State Of U.P. Thru.The ...
2017 Latest Caselaw 1066 ALL

Citation : 2017 Latest Caselaw 1066 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Rakesh Kumar Jain, S/O-Sri Anant ... vs State Of U.P. Thru.The ... on 23 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 5595 of 2009
 

 
Petitioner :- Rakesh Kumar Jain, S/O-Sri Anant Kumar Jain,
 
Respondent :- State Of U.P. Thru.The Secretary,Local Bodies,
 
Counsel for Petitioner :- Hemant Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Aftab Ahmad
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Uday Bhan Pandey, Advocate holding brief of Shri Hemant Kumar Mishra, learned counsel for the petitioner submitted that this petition has become infructuous having lost its efficacy.

2. Accordingly, this petition is dismissed as infructuous.

3. Interim order, if any, stands vacated.

Order Date :- 23.5.2017

Pachhere/-

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