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Mahendra Prasad S/O Vanshi Lal vs State Of U.P. Through Secretary ...
2017 Latest Caselaw 1060 ALL

Citation : 2017 Latest Caselaw 1060 ALL
Judgement Date : 23 May, 2017

Allahabad High Court
Mahendra Prasad S/O Vanshi Lal vs State Of U.P. Through Secretary ... on 23 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 9530 of 2008
 

 
Petitioner :- Mahendra Prasad S/O Vanshi Lal
 
Respondent :- State Of U.P. Through Secretary Revenue,
 
Counsel for Petitioner :- J.K. Sinha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri J.K.Sinha, learned counsel for the petitioner has sough adjournment of the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 23.5.2017

Pachhere/-

 

 

 
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