Chhotu Raidas vs State Of U.P.
2017 Latest Caselaw 1059 ALL

Citation : 2017 Latest Caselaw 1059 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Chhotu Raidas vs State Of U.P. on 23 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 760 of 2016
 

 
Appellant :- Chhotu Raidas
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vikas Vikram Singh,Mahima Dixit,Rajnath
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Ref: Criminal Misc. Application No. 55377 of 2017

1. Case called in revised. None appeared on behalf of applicant to press this application.

2. Application is dismissed for want of prosecution.

Order Date :- 23.5.2017

Mukesh

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