Guddu @ Shri Keshan (Second Bail) vs State Of U.P.
2017 Latest Caselaw 1058 ALL

Citation : 2017 Latest Caselaw 1058 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Guddu @ Shri Keshan (Second Bail) vs State Of U.P. on 23 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 6995 of 2015
 

 
Applicant :- Guddu @ Shri Keshan (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.S. Tomar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Case called in revised. None appeared on behalf of applicant to press this petition.

2. List this matter on 6th July, 2017.

Order Date :- 23.5.2017

Mukesh

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