Sunil Kumar ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 1057 ALL

Citation : 2017 Latest Caselaw 1057 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Sunil Kumar ( Second Bail ) vs State Of U.P. on 23 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 7994 of 2015
 

 
Applicant :- Sunil Kumar ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kunwar Ravi Prakash
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Case called in revised. None appeared on behalf of applicant to press this petition.

2. List this matter on 30th May, 2017.

Order Date :- 23.5.2017

Mukesh

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