Meenakshi Singh vs State Of U.P. & Another
2017 Latest Caselaw 1056 ALL

Citation : 2017 Latest Caselaw 1056 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Meenakshi Singh vs State Of U.P. & Another on 23 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 407 CR.P.C. No. - 78 of 2016
 

 
Applicant :- Meenakshi Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Fateh Bahadur Singh,Shrawan Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Ref: Criminal Misc. Application No. 55343 of 2017

1. Case called in revised. None appeared on behalf of applicant to press this application.

2. Application is dismissed for want of prosecution.

Order Date :- 23.5.2017

Mukesh

Download the LatestLaws.com Mobile App