Smt. Gudda @ Guddi vs State Of U.P.
2017 Latest Caselaw 1055 ALL

Citation : 2017 Latest Caselaw 1055 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Smt. Gudda @ Guddi vs State Of U.P. on 23 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 7215 of 2016
 

 
Applicant :- Smt. Gudda @ Guddi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pt. Surya Kumar Awasthi,Mahendra Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Put up / list day after tomorrow i.e. 25th May, 2017.

Order Date :- 23.5.2017

Mukesh

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