Balram Dubey vs State Of U.P.Through ...
2017 Latest Caselaw 1054 ALL

Citation : 2017 Latest Caselaw 1054 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Balram Dubey vs State Of U.P.Through ... on 23 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7122 of 2001
 

 
Petitioner :- Balram Dubey
 
Respondent :- State Of U.P.Through Secy.Secondery Education And 2 Ors.
 
Counsel for Petitioner :- O.P.M.Tripathi
 
Counsel for Respondent :- C.S.C,
 

 
Hon'ble Vivek Chaudhary,J.

The case is listed peremptorily today. Counsel for petitioner again requested that the matter may be adjourned for today.

As a last opportunity, the case is adjourned for today.

List in next cause list. It shall not be adjourned on the next date of listing.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

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