Shashi Kant Tewari vs State Of U.P. Through Its ...
2017 Latest Caselaw 1053 ALL

Citation : 2017 Latest Caselaw 1053 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Shashi Kant Tewari vs State Of U.P. Through Its ... on 23 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 459 of 2001
 

 
Petitioner :- Shashi Kant Tewari
 
Respondent :- State Of U.P. Through Its Principal Secy./Finance Secy.Lko.
 
Counsel for Petitioner :- D.M.Tripathi,Dr. L.P. Mishra,G.S.L. Verma
 
Counsel for Respondent :- C.S.C.,I.B. Singh,K.B. Sinha,Ved Prakash
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 25.05.2017.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

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