Anil Kumar Mall vs Director Medical And Health ...
2017 Latest Caselaw 1052 ALL

Citation : 2017 Latest Caselaw 1052 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Anil Kumar Mall vs Director Medical And Health ... on 23 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3699 of 2001
 

 
Petitioner :- Anil Kumar Mall
 
Respondent :- Director Medical And Health U.P.Lucknow
 
Counsel for Petitioner :- H.D.Srivastava,Mohd.Abid Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Supplementary affidavit filed by learned Standing Counsel is taken on record.

A week's time is granted to file rejoinder affidavit.

List in next cause list.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

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