Asif Ali Beg vs State Of U.P.Through Secy Rural ...
2017 Latest Caselaw 1050 ALL

Citation : 2017 Latest Caselaw 1050 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Asif Ali Beg vs State Of U.P.Through Secy Rural ... on 23 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7265 of 2003
 

 
Petitioner :- Asif Ali Beg
 
Respondent :- State Of U.P.Through Secy Rural Enigneering And 2 Ors
 
Counsel for Petitioner :- Anwar Ashfaq
 
Counsel for Respondent :- C.S.C.,Rajendra Kumar,S.B.Pandey
 

 
Hon'ble Vivek Chaudhary,J.

On joint request of learned counsel for parties, the case is passed over for today.

List in next cause list.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

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