Citation : 2017 Latest Caselaw 1049 ALL
Judgement Date : 23 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 3372 of 2002 Petitioner :- Shikha Abrol Respondent :- State Of U.P.Thr.Prin.Secy. Sainik Kalyan,Lko. And Another Counsel for Petitioner :- Dr.L.P. Mishra Counsel for Respondent :- C.S.C.,Pradeep Tiwari Hon'ble Vivek Chaudhary,J.
On request of learned counsel for parties, put up on 26.05.2017.
Order Date :- 23.5.2017
psd
(Vivek Chaudhary,J.)
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