Awadhesh Kumar vs State Of U.P.Through Secy. Urban ...
2017 Latest Caselaw 1048 ALL

Citation : 2017 Latest Caselaw 1048 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Awadhesh Kumar vs State Of U.P.Through Secy. Urban ... on 23 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 658 of 2003
 

 
Petitioner :- Awadhesh Kumar
 
Respondent :- State Of U.P.Through Secy. Urban Employment And Poverty Lko
 
Counsel for Petitioner :- Aditya Tewari,A.P.Singh
 
Counsel for Respondent :- C.S.C.,Dharmendra Kumar Dixit,V.R.Singh
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

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