Smt. Vijya Teewari vs The State Of U.P. Through Secy. ...
2017 Latest Caselaw 1045 ALL

Citation : 2017 Latest Caselaw 1045 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Smt. Vijya Teewari vs The State Of U.P. Through Secy. ... on 23 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3416 of 2001
 

 
Petitioner :- Smt. Vijya Teewari
 
Respondent :- The State Of U.P. Through Secy. Urban Employment & Poverty A
 
Counsel for Petitioner :- A.M. Tripathi
 
Counsel for Respondent :- C.S.C.,Dharmendra Kumar Dixit,M A Siddiqui,V.R. Singh
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily on 24.05.2017.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App