Narendra Kumar vs U.P.Rajya Bhandaran Nigam Lko. ...
2017 Latest Caselaw 1044 ALL

Citation : 2017 Latest Caselaw 1044 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Narendra Kumar vs U.P.Rajya Bhandaran Nigam Lko. ... on 23 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1369 of 2003
 

 
Petitioner :- Narendra Kumar
 
Respondent :- U.P.Rajya Bhandaran Nigam Lko. Through M.D. And Others
 
Counsel for Petitioner :- S.C.Sitapuri
 
Counsel for Respondent :- S.Bala,Rakesh Kr. Chaudhary
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

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