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Taj Mohammad Khan vs Managind Director State Farms ...
2017 Latest Caselaw 1043 ALL

Citation : 2017 Latest Caselaw 1043 ALL
Judgement Date : 23 May, 2017

Allahabad High Court
Taj Mohammad Khan vs Managind Director State Farms ... on 23 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6380 of 2002
 

 
Petitioner :- Taj Mohammad Khan
 
Respondent :- Managind Director State Farms Corp.Of India And Anros.
 
Counsel for Petitioner :- Abdul Mannan,Javed,Santosh Kumar Tripathi,Smt. Bulbul Godiyal
 
Counsel for Respondent :- B.B.Saxena,Dipak Seth,Raj Kumar
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for respondent, the case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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