Sri Ram Shukla vs Vice Chancellor Sampurnanand ...
2017 Latest Caselaw 1042 ALL

Citation : 2017 Latest Caselaw 1042 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Sri Ram Shukla vs Vice Chancellor Sampurnanand ... on 23 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3781 of 2002
 

 
Petitioner :- Sri Ram Shukla
 
Respondent :- Vice Chancellor Sampurnanand Sanskrit Vishwavidyalaya
 
Counsel for Petitioner :- D.S.Yadav,M.K. Shukla,Vashu Deo Mishra
 
Counsel for Respondent :- C.S.C.,Krishna Kumar Verma,S P Yadav,S.P.Singh
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in first week of July, 2017.

Supplementary counter affidavit filed on behalf of opposite party no.2 is taken on record. Rejoinder affidavit, if any, may be filed before the next date of listing.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

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