C/M Mohd Shafi Inter College ... vs District Inspector Schools ...
2017 Latest Caselaw 1041 ALL

Citation : 2017 Latest Caselaw 1041 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

C/M Mohd Shafi Inter College ... vs District Inspector Schools ... on 23 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7616 of 2003
 

 
Petitioner :- C/M Mohd Shafi Inter College Haswar Ambedhar Nagar Through
 
Respondent :- District Inspector Schools Ambedkar Nagar And 2 Ors.
 
Counsel for Petitioner :- Shafiq Mirza
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar Yadav
 

 
Hon'ble Vivek Chaudhary,J.

It is informed that Sri Shiwa Kan Tiwari, learned counsel for respondent no. 3 is running seriously sick.

In view of said fact, list peremptorily in second week of July, 2017.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

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