Priyavrat Chaturvedi vs Zila Ganna Adhikari Adhyakash ...
2017 Latest Caselaw 1040 ALL

Citation : 2017 Latest Caselaw 1040 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Priyavrat Chaturvedi vs Zila Ganna Adhikari Adhyakash ... on 23 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1645 of 2002
 

 
Petitioner :- Priyavrat Chaturvedi
 
Respondent :- Zila Ganna Adhikari Adhyakash Zila Ganna Sewa Pardikaran
 
Counsel for Petitioner :- S.K.Mehrotra
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner prays for and is granted ten days' time to comply with the order dated 25.08.2011.

List in first week of July, 2017.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App