U.P.Power Corporation Limited ... vs Central Electricity Regulatory ...
2017 Latest Caselaw 1038 ALL

Citation : 2017 Latest Caselaw 1038 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

U.P.Power Corporation Limited ... vs Central Electricity Regulatory ... on 23 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 7368 of 2006
 

 
Petitioner :- U.P.Power Corporation Limited Thru M.D.
 
Respondent :- Central Electricity Regulatory Commission Thru Secy. & Anr.
 
Counsel for Petitioner :- D.D. Chopra
 
Counsel for Respondent :- I B Singh,Madhumita Bose,Rekha Nigam
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Earlier this writ petition was clubbed with writ petition no. 1815 (MB) of 2007 but as informed by learned counsel for the parties, matter is different in nature. Hence, said writ petition is de-linked from writ petition no. 1815 (MB) of 2007.

2. List this case on 14.07.2017.

Order Date :- 23.5.2017

Pachhere/-

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