Ram Das Srivastava & 6 Ors. vs C/M Ilahi Bux Inter College Thru ...
2017 Latest Caselaw 1037 ALL

Citation : 2017 Latest Caselaw 1037 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Ram Das Srivastava & 6 Ors. vs C/M Ilahi Bux Inter College Thru ... on 23 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 3978 of 2004
 

 
Petitioner :- Ram Das Srivastava & 6 Ors.
 
Respondent :- C/M Ilahi Bux Inter College Thru Manager & 6 Ors.
 
Counsel for Petitioner :- H.G.S. Parihar,Ms.Minakshi Singh,S.S.Parihar
 
Counsel for Respondent :- C.S.C.,B.R. Singh,Raghvendra Singh,Z Zilani
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Learned counsel for the petitioner prays for and is granted one week time to file rejoinder affidavit.

2. List thereafter.

Order Date :- 23.5.2017

Pachhere/-

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