Satish Kumar Bhasin And 6 Others vs State Of U.P.Through Secretary ...
2017 Latest Caselaw 1035 ALL

Citation : 2017 Latest Caselaw 1035 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Satish Kumar Bhasin And 6 Others vs State Of U.P.Through Secretary ... on 23 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 1251 of 2006
 

 
Petitioner :- Satish Kumar Bhasin And 6 Others
 
Respondent :- State Of U.P.Through Secretary Nagar Vikas Anubhag-5 & 5 Ors
 
Counsel for Petitioner :- H.S.Jain,Anil Kumar Rajvanshi
 
Counsel for Respondent :- C.S.C.,Anuj Kudssia,Gaurav Mehrotra,K.Chandra,Manish Kumar,Ramesh Kumar Singh,Savita Vardhan Singh,Shailendra Singh Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri S.S.Chauhan, learned counsel for the opposite party is reported to be on sanctioned leave till 31.05.2017.

2. List this case in the month of July, 2017.

Order Date :- 23.5.2017

Pachhere/-

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