Insram Ali & Others vs Krishi Utpadan Mandi Samiti & ...
2017 Latest Caselaw 1034 ALL

Citation : 2017 Latest Caselaw 1034 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Insram Ali & Others vs Krishi Utpadan Mandi Samiti & ... on 23 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 806 of 1998
 

 
Petitioner :- Insram Ali & Others
 
Respondent :- Krishi Utpadan Mandi Samiti & Others
 
Counsel for Petitioner :- U.K.Srivastava
 
Counsel for Respondent :- N.C.Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri U.K.Srivastava, learned counsel for the petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 23.5.2017

Pachhere/-

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