P.N.Srivastava vs Lucknow Development Authority ...
2017 Latest Caselaw 1031 ALL

Citation : 2017 Latest Caselaw 1031 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

P.N.Srivastava vs Lucknow Development Authority ... on 23 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 3974 of 1998
 

 
Petitioner :- P.N.Srivastava
 
Respondent :- Lucknow Development Authority Through Vice Chairman
 
Counsel for Petitioner :- S.C.Misra,Prabhat Narain,R.C.Tiwari,Rajesh Shukla,Shivji Shukla
 
Counsel for Respondent :- U.Chandra,Anuj Kudesia,Anurag Tripathi,Avnish Kumar Singh,Pushpila Bisht
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of Shri Anuraj Tripathi, learned counsel for the petitioner, the case is adjourned.

2. List this case in the month of July, 2017.

Order Date :- 23.5.2017

Pachhere/-

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