Citation : 2017 Latest Caselaw 1030 ALL
Judgement Date : 23 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL DEFECTIVE No. - 1786 of 2016 Appellant :- Amresh @ Sonu Respondent :- State Of U.P. Counsel for Appellant :- Saurabh Srivastava Counsel for Respondent :- Govt. Advocate,Devendra Kumar Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. Objection / Counter affidavit filed today is taken on record.
2. Learned counsel for appellant prays for and is allowed a week's time to file reply / rejoinder affidavit.
3. List this matter on 31st May, 2017.
Order Date :- 23.5.2017
Mukesh
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