Ram Raj Singh vs State Of U.P.Through ...
2017 Latest Caselaw 1029 ALL

Citation : 2017 Latest Caselaw 1029 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Ram Raj Singh vs State Of U.P.Through ... on 23 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6489 of 2002
 

 
Petitioner :- Ram Raj Singh
 
Respondent :- State Of U.P.Through Secy.Revenue And 4 Ors
 
Counsel for Petitioner :- D.R.Misra,H.B.Singh,Mayankar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Rejoinder affidavit filed on behalf of petitioner today is taken on record.

List in next cause list.

Order Date :- 23.5.2017

psd

(Vivek Chaudhary,J.)

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