Rajesh Joshi {Jail Appeal} vs State Of U.P.
2017 Latest Caselaw 1026 ALL

Citation : 2017 Latest Caselaw 1026 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Rajesh Joshi {Jail Appeal} vs State Of U.P. on 23 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 442 of 2014
 

 
Appellant :- Rajesh Joshi {Jail Appeal}
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal(In Person),Veer Bahadur Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. List this matter on 11th July, 2017 for final hearing showing the name of Sri Ashok Kumar Bajpayee as counsel for appellant.

2. When the case is listed in the next date, name of Sri Veer Bahadur Srivastava be not shown in the cause title.

Order Date :- 23.5.2017

Mukesh

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