Harkey Rawat vs State Of U.P
2017 Latest Caselaw 1024 ALL

Citation : 2017 Latest Caselaw 1024 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Harkey Rawat vs State Of U.P on 23 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 759 of 2016
 

 
Appellant :- Harkey Rawat
 
Respondent :- State Of U.P
 
Counsel for Appellant :- Piyush Kumar Singh
 
Counsel for Respondent :- G.A
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. As a last chance is granted to State to file objection / counter affidavit to the bail application.

2. List this matter on 31st May. 2017.

Order Date :- 23.5.2017

Mukesh

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