Satyapal vs State Of U.P.
2017 Latest Caselaw 1022 ALL

Citation : 2017 Latest Caselaw 1022 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Satyapal vs State Of U.P. on 23 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 804 of 2016
 

 
Appellant :- Satyapal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohemmed Amir Naqvi,Sandeep Sharma,Shiv Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Objection / Counter affidavit filed today is taken on record.

2. Learned counsel for appellant prays for and is allowed two weeks' time to file reply / rejoinder affidavit to the objection / counter affidavit filed by State.

3. List this matter on 11th July, 2017.

Order Date :- 23.5.2017

Mukesh

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