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Ram Chander & Anr. vs S.D.M., Milkipur, Faizabad & 6 ...
2017 Latest Caselaw 1021 ALL

Citation : 2017 Latest Caselaw 1021 ALL
Judgement Date : 23 May, 2017

Allahabad High Court
Ram Chander & Anr. vs S.D.M., Milkipur, Faizabad & 6 ... on 23 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 3229 of 2004
 

 
Petitioner :- Ram Chander & Anr.
 
Respondent :- S.D.M., Milkipur, Faizabad & 6 Ors.
 
Counsel for Petitioner :- S.C. Sitapuri
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri S.C.Sitapuri, learned counsel for the petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 23.5.2017

Pachhere/-

 

 

 
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