Dr. Sarjui Singh Yadav S/O Late ... vs State Of U.P. Thru Prin. Secy. ...
2017 Latest Caselaw 1019 ALL

Citation : 2017 Latest Caselaw 1019 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Dr. Sarjui Singh Yadav S/O Late ... vs State Of U.P. Thru Prin. Secy. ... on 23 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 2035 of 2009
 

 
Petitioner :- Dr. Sarjui Singh Yadav S/O Late Maulai Yadav
 
Respondent :- State Of U.P. Thru Prin. Secy. Vigilance & Others
 
Counsel for Petitioner :- Abhishek Yadav,Ashwani Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of Shri Ashwani Kumar, learned counsel for the petitioner, list this case on 29.05.2017.

Order Date :- 23.5.2017

Pachhere/-

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