Citation : 2017 Latest Caselaw 1016 ALL
Judgement Date : 23 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 27 of 2016 Appellant :- Pappu Gosai & Another Respondent :- State Of U.P. Counsel for Appellant :- Mayankar Singh Counsel for Respondent :- Govt. Advocate,Tarun Kumar Pandey Hon'ble Dr. Kaushal Jayendra Thaker,J.
Learned Senior Advocate appearing in this matter is out of station.
List this matter in the month of July, 2017.
Order Date :- 23.5.2017
Mukesh
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