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Kallu @ Indra Kumar & Anr. vs The State Of U.P
2017 Latest Caselaw 1014 ALL

Citation : 2017 Latest Caselaw 1014 ALL
Judgement Date : 23 May, 2017

Allahabad High Court
Kallu @ Indra Kumar & Anr. vs The State Of U.P on 23 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 743 of 2016
 

 
Appellant :- Kallu @ Indra Kumar & Anr.
 
Respondent :- The State Of U.P
 
Counsel for Appellant :- Ram Naresh Singh Chauhan
 
Counsel for Respondent :- G.A
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  As requested by learned A.G.A. a week's time is granted to file reply/ counter affidavit.

2.  List this matter on 31st May, 2017.

Order Date :- 23.5.2017

Mukesh

 

 

 
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