M/S Priydarshini And Others vs State Of U.P. And Others
2017 Latest Caselaw 1007 ALL

Citation : 2017 Latest Caselaw 1007 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

M/S Priydarshini And Others vs State Of U.P. And Others on 23 May, 2017

Bench: Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 20282 of 2011
 

 
Applicant :- M/S Priydarshini And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Ramesh Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Amar Singh Chauhan,J.

List is revised. None responds from either side whereas learned AGA is present.

Accordingly, the application is rejected for non-prosecution.

Interim order stands vacated.

Office is directed to communicate this order to the court concerned.

Order Date :- 23.5.2017

Puspendra

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