Taj Mohammed Nut vs State Of U P
2017 Latest Caselaw 1006 ALL

Citation : 2017 Latest Caselaw 1006 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Taj Mohammed Nut vs State Of U P on 23 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1681 of 2016
 

 
Appellant :- Taj Mohammed Nut
 
Respondent :- State Of U P
 
Counsel for Appellant :- Kirti Prakash Singh,Ramu Verma
 
Counsel for Respondent :- Govt. Advocagte
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Objection / Counter affidavit filed today is taken on record.

2. Learned counsel for appellant prays for and is allowed a week's time to file reply / rejoinder affidavit.

3. List this matter on 31st May, 2017.

Order Date :- 23.5.2017

Mukesh

Download the LatestLaws.com Mobile App