Citation : 2017 Latest Caselaw 1005 ALL
Judgement Date : 23 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 394 of 2017 Appellant :- Smt. Namita Soni Respondent :- Sanjeev Soni Counsel for Appellant :- Pt. S.P. Sharma Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Issue notice to the respondent returnable at an early date fixing 02.08.2017.
List this matter on 02.08.2017.
Till then, operation of the judgment and order dated 24.3.2017 shall be kept in abeyance.
Order Date :- 23.5.2017
pks
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