Smt. Vijay Lakshmi And 7 Others vs Smt. Geeta Devi
2017 Latest Caselaw 1004 ALL

Citation : 2017 Latest Caselaw 1004 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Smt. Vijay Lakshmi And 7 Others vs Smt. Geeta Devi on 23 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 154 of 2017
 

 
Appellant :- Smt. Vijay Lakshmi And 7 Others
 
Respondent :- Smt. Geeta Devi
 
Counsel for Appellant :- Ravindra Prakash Srivasta,Sanjai Kumar Pandey
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Delay Condonation Application

Issue notice.

Order Date :- 23.5.2017

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