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Rohit Prajapati & Ors. vs State Of U.P.
2017 Latest Caselaw 1001 ALL

Citation : 2017 Latest Caselaw 1001 ALL
Judgement Date : 23 May, 2017

Allahabad High Court
Rohit Prajapati & Ors. vs State Of U.P. on 23 May, 2017
Bench: Shabihul Hasnain, Satya Narain Agnihotri



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 809 of 2017
 

 
Appellant :- Rohit Prajapati & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arun Kumar Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Satya Narain Agnihotri,J.

Shri Arun Kumar Shukla, learned counsel for the appellants has prayed that he does not want to press this appeal in its present format. Accordingly, the present appeal is dismissed as not pressed without considering all merits with liberty to file a fresh appeal in accordance with law.

Order Date :- 23.5.2017

M. Ahmed/Anand

 

 

 
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