M/S Bharat Petroleum Corporation ... vs M/S Silver Oak Filing Station
2017 Latest Caselaw 100 ALL

Citation : 2017 Latest Caselaw 100 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

M/S Bharat Petroleum Corporation ... vs M/S Silver Oak Filing Station on 4 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 148 of 2014
 

 
Appellant :- M/S Bharat Petroleum Corporation Ltd. And Another
 
Respondent :- M/S Silver Oak Filing Station
 
Counsel for Appellant :- Vikas Budhwar
 
Counsel for Respondent :- Sumit Goyal,Hanuman Prasad Dube
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Paper books have been filed.

List for hearing in the normal course.

Shri Vikas Budhwar, learned counsel for the appellant states that he has already complied with the earlier order of this Court.

Order Date :- 4.5.2017

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