Smt. Archana Gautam vs State Of U.P. And Another
2017 Latest Caselaw 1745 ALL

Citation : 2017 Latest Caselaw 1745 ALL
Judgement Date : 23 June, 2017

Allahabad High Court

Smt. Archana Gautam vs State Of U.P. And Another on 23 June, 2017

Bench: Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 7172 of 2004
 

 
Applicant :- Smt. Archana Gautam
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vikrant Rana
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Amar Singh Chauhan,J.

The case is listed in the group of cases is likely to be infructuous.

List revised.

Shri Vikrant Rana, learned counsel for the applicant, has sent his illness slip today.

List in the week commencing July 17, 2017.

Order Date :- 23.6.2017

Prakhar

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