Halim vs State Of U.P.
2017 Latest Caselaw 1738 ALL

Citation : 2017 Latest Caselaw 1738 ALL
Judgement Date : 19 June, 2017

Allahabad High Court

Halim vs State Of U.P. on 19 June, 2017

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21877 of 2017
 

 
Applicant :- Halim
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ali Hasan,Istiyaq Ali
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Manoj Misra,J.

As prayed, list this matter on 26th July, 2017 showing the name of the Sri N. D. Shukla, learned counsel for the informant, by which date the learned A.G.A. as well as the learned counsel for the informant shall file counter affidavit.

Order Date :- 19.6.2017

Nisha

Download the LatestLaws.com Mobile App