Ram Sarvesh Nishad vs State Of U.P.
2017 Latest Caselaw 1736 ALL

Citation : 2017 Latest Caselaw 1736 ALL
Judgement Date : 16 June, 2017

Allahabad High Court

Ram Sarvesh Nishad vs State Of U.P. on 16 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18995 of 2016
 

 
Applicant :- Ram Sarvesh Nishad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vidya Kant Tripathi,Bimla Prasad
 
Counsel for Opposite Party :- G.A.,Ravindrakumar
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State be taken on record.

Learned counsel for the applicant prays for and is granted ten days time to file rejoinder affidavit.

List on 12.7.2017.

Order Date :- 16.6.2017/Gss

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