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Kapil @ Sachin @ Neetoo vs State Of U.P.
2017 Latest Caselaw 1735 ALL

Citation : 2017 Latest Caselaw 1735 ALL
Judgement Date : 16 June, 2017

Allahabad High Court
Kapil @ Sachin @ Neetoo vs State Of U.P. on 16 June, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18913 of 2016
 

 
Applicant :- Kapil @ Sachin @ Neetoo
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Narendra Singh,Raj Kumar Tripathi
 
Counsel for Opposite Party :- G.A.,Ashish Mishra
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State and supplementary affidavit filed on behalf of applicant be taken on record.

At the request of  learned counsel for the applicant, list on 4.7.2017.

Order Date :- 16.6.2017

Gss

 

 

 
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