Hari Ram And Another vs State Of U.P.
2017 Latest Caselaw 1733 ALL

Citation : 2017 Latest Caselaw 1733 ALL
Judgement Date : 16 June, 2017

Allahabad High Court

Hari Ram And Another vs State Of U.P. on 16 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11518 of 2016
 

 
Applicant :- Hari Ram And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ved Prakash Pandey
 
Counsel for Opposite Party :- G.A.,Ravi Shanker Tiwari
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, list on 18.7.2017.

Order Date :- 16.6.2017

Gss

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