Sanjay Kumar Yadav And 15 Ors. vs State Of U.P. Thru Prin.Secy. ...
2017 Latest Caselaw 1717 ALL

Citation : 2017 Latest Caselaw 1717 ALL
Judgement Date : 14 June, 2017

Allahabad High Court

Sanjay Kumar Yadav And 15 Ors. vs State Of U.P. Thru Prin.Secy. ... on 14 June, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 13455 of 2017
 

 
Petitioner :- Sanjay Kumar Yadav And 15 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy. P.W.D. Civil Sectt.Lko. & Ors.
 
Counsel for Petitioner :- Savitra Vardhan Singh,Surya Prakash Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Learned Standing Counsel prays for and is granted one day's more time to seek instructions in the matter.

Put up on 15.06.2017.

Order Date :- 14.6.2017

psd

(Vivek Chaudhary,J.)

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