Satya Prakash Dubey vs State Of U.P.
2017 Latest Caselaw 1712 ALL

Citation : 2017 Latest Caselaw 1712 ALL
Judgement Date : 14 June, 2017

Allahabad High Court

Satya Prakash Dubey vs State Of U.P. on 14 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16298 of 2016
 

 
Applicant :- Satya Prakash Dubey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Janardan Yadav
 
Counsel for Opposite Party :- G.A.,Vijaya Nand Maurya
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State be taken on record.

At the request of learned counsel for the applicant, list on 6.7.2017.

Order Date :- 14.6.2017

Gss

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