Ranveer Singh vs State Of U.P.
2017 Latest Caselaw 1709 ALL

Citation : 2017 Latest Caselaw 1709 ALL
Judgement Date : 14 June, 2017

Allahabad High Court

Ranveer Singh vs State Of U.P. on 14 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14399 of 2016
 

 
Applicant :- Ranveer Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jagat Narain Mishra,Krishna Dutt Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted further two weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 14.6.2017

Gss

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