Sani Chaudhari @ Rajendra ... vs State Of U.P.
2017 Latest Caselaw 1708 ALL

Citation : 2017 Latest Caselaw 1708 ALL
Judgement Date : 14 June, 2017

Allahabad High Court

Sani Chaudhari @ Rajendra ... vs State Of U.P. on 14 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15741 of 2016
 

 
Applicant :- Sani Chaudhari @ Rajendra Chaudhari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brajesh Kumar Singh,Narendra Singh,Ravish Kumar Singh
 
Counsel for Opposite Party :- G.A.,D.K.Pal
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State be taken on record.

Learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 14.6.2017

Gss

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