Vipin @ Shivam Chauhan vs State Of U.P.
2017 Latest Caselaw 1707 ALL

Citation : 2017 Latest Caselaw 1707 ALL
Judgement Date : 14 June, 2017

Allahabad High Court

Vipin @ Shivam Chauhan vs State Of U.P. on 14 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16433 of 2016
 

 
Applicant :- Vipin @ Shivam Chauhan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abhitab Kumar Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of applicant and counter affidavit filed on behalf of State be taken on record.

At the request of learned counsel for the applicant, list on 14.7.2017.

Order Date :- 14.6.2017

Gss

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