Citation : 2017 Latest Caselaw 1706 ALL
Judgement Date : 14 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13703 of 2016 Applicant :- Sandeep Opposite Party :- State Of U.P. Counsel for Applicant :- Yogesh Kumar Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Counter affidavit filed on behalf of State be taken on record.
At the request of learned counsel for the applicant, list on 19.7.2017.
Order Date :- 14.6.2017
Gss
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